Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 148 in Tripura Panchayats Act, 1993

148. Power of Zilla Parishad to transfer roads to the State Government or Panchayat Samiti.

- A Zilla Parishad may transfer to the State Government, the Commissioners of a Municipality, a Panchayat Samiti or a Gram Panchayat any road or part of a road or any other property which is under its control or management or which is vested in it, on such terms and conditions as may be agreed upon.