Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 045 in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

045.

[19th March, 1966.]An Act to provide for licensing, supervision and control of cold storages.Whereas it is expedient to provide in the public interest for the licensing, supervision and control of cold storages in West Bengal and to deal with matters incidental thereto;And whereas previous sanction of the President under the proviso to clause (b) of article 304 of the Constitution of India has been obtained;It is hereby enacted in the Sixteenth Year of the Republic of India, by the Legislature of West Bengal, as follows :—