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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(2) in The Competition Act, 2002

(2)The Fund shall be applied for meeting -
(a)the salaries and allowances payable to the Chairperson and other Members and the administrative expenses including the salaries, allowances and pension payable to the Director General, Additional, Joint, Deputy or Assistant Directors General, the Registrar and officers and other employees of the Commission;
(b)the other expenses of the Commission in connection with the discharge of its functions and for the purposes of this Act.