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State of Odisha - Section

Section 7 in The Orissa Animal Contagious Diseases Rules, 1957

7. Post mortem examination of animals.

- The post mortem examination of animal or animals suspected to have died of any scheduled disease or diseases will be conducted by the Veterinary Surgeon on the spot of burial. The owner of such animal or animals will render all possible help to the Veterinary Surgeon for carrying out the post mortem examination and the disposal of the carcass in the manner prescribed under Clauses (6) and (7) of Rule 20.