Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Section 73] [Entire Act] State of Karnataka - Subsection Section 73(d) in Karnataka Forest Act, 1963 (d)alters, moves, destroys or defaces any boundary mark of any forest or waste land to which the provisions of this Act are applicable;
