Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(3)(b) in Tamil Nadu Value Added Tax Act, 2006 (b)in the case of any other order, confirm, cancel or vary such order: