Section 2(h) in Faridabad Complex (Regulation and Development) Act, 1971
(h)[ 'Faridabad Complex" means the municipalities, revenue estate and Sabha areas specified in Schedule I to this Act and other areas as the State Government may, from time to time by notification, include;] [Substituted by Haryana Act No. 10 of 1975 and shall deemed to have always substituted.]
