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State of Haryana - Section

Section 9 in Regular Licence under Haryana Electricity Regulatory Reforms Act

9.

In response to the HVPN licence applications, two letters were issued by the Commission to HVPN, both dated 26.8.1998 : one (No. HERC/LIC-1/-19) on application for licence for the transmission and bulk supply of power in the State of Haryana, and one (No. HERC/LIC-2/-20) on application for licence for the distribution and retail supply of power in the State of Haryana. In each letter, HVPN was instructed to publish notice of its application for the respective licence in at least two successive editions of two English and two Hindi daily newspapers having wide coverage in the State of Haryana, using the format of notice enclosed in the letter. Notice was published on 2.9.1998 and 3.9.1998 inviting objections to the grant of licences to HVPN within three months of publication of the notice.