Delhi High Court - Orders
R G Medical College And Research Centre vs Union Of India & Ors on 5 January, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17864/2025 & CM APPL. 73824/2025, CM APPL.
81306/2025
R G MEDICAL COLLEGE AND RESEARCH CENTRE
.....Petitioner
Through: Mr. Vivek Tankha, Sr. Adv. with Mr.
Vaibhav Srivastava, Ms. Sugandha
Anand, Mr. Ashish Joshi, Advs.
versus
UNION OF INDIA & ORS. .....Respondent
Through: Mr. Vinay Yadav, CGSC with Mr.
Vipul Kumar, GP with Mr. Ansh
Kalra, Ms. Kamna Behrani, Mr.
Neeraj Rai Paulose, Advs. for R-1
Mr. T. Singhdev, SC for R-2 & 3
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 05.01.2026
W.P.(C) 17864/2025
1. Arguments heard on behalf of the learned senior counsel for the petitioner.
2. Mr. Singhdev, learned Standing Counsel appearing on behalf of respondent Nos. 2 and 3, requests for a short accommodation.
3. At his request, list on 20.01.2026.
CM APPL. 148/20264. This is an application filed under section 151 of the Code of Civil Procedure, 1908 seeking permission to place additional documents on record.
5. For the reasons stated in the application, issue notice. Mr. Kalra, learned counsel accepts notice on behalf of the respondent No. 1.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/01/2026 at 20:37:43
6. Mr. Singhdev, learned Standing Counsel accepts notice on behalf of respondent Nos. 2 and 3.
7. In the meanwhile, response/ documents, if any, shall be placed on record by the respondents before the next date of hearing.
8. List on 20.01.2026.
JASMEET SINGH, J JANUARY 5, 2026/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/01/2026 at 20:37:43