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State of Uttar Pradesh - Section

Section 14 in The U.P. Consolidation Department Ministerial and Drawing Staff Service Rules, 1980

14. Determination of vacancies.

- The appointing authority shall determine the number of vacancies to be filled during the course of the year as also the number of vacancies to be reserved for candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories under Rule 6. He shall intimate the vacancies to be filled by direct recruitment to the employment exchange in accordance with the rules and orders for the time being in force.