Himachal Pradesh High Court
Shesh Ram & Another vs . Bimla Devi & Others on 10 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Shesh Ram & another Vs. Bimla Devi & others RSA No.106 of 2023 10.05.2023 Present: Mr. G.C. Gupta, Sr. Advocate, with Ms. Meera Devi, Advocate, for the appellants.
RSA No.106 of 2023 Issue notice to the respondents, returnable for 06.07.2023, on steps being taken within one week.
C.M.A. No.5342 of 2023 Notice in above terms. Till further orders, parties are directed to maintain status quo, qua the suit property.
Downloaded copy of this order is valid for compliance.
(Ajay Mohan Goel) Judge May 10, 2023 (Rishi) ::: Downloaded on - 10/05/2023 20:50:37 :::CIS