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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The U. P. Opium Smoking Act, 1934

(1)The [State Government] [Substituted by the A.O. 1950 for 'Provincial Government' which had been Substituted by the A.O. 1937 for 'L.G.'] may by notification, make rule for the purpose of carrying out the provisions of this Act.