Bombay High Court
Indus Powertech Inc vs Echjay Industries Pvt Ltd on 28 March, 2024
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 26098 OF 2023
In
Commercial Appeal STAMP NO. 26031 OF 2023
Indus Powertech Inc ....PETITIONER
V/S
Echjay Industries Pvt Ltd ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 28th March, 2024 P.C. :
Due to paucity of time, stand over to 03/04/2024. Interim order, if any, to continue till then.
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