Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(f) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(f)"fee" means all kind of fee chargeable by a private technical educational institution from student, by whatever name called, including inter alia admission fee, tuition fee, development charges, transport charges, hostel charges, mess charges etc;