Madhya Pradesh High Court
The State Of Madhya Pradesh vs Sangram Singh on 27 September, 2025
Author: Anil Verma
Bench: Anil Verma
1 CRR-633-2014 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 633 of 2014 (THE STATE OF MADHYA PRADESH Vs SANGRAM SINGH AND OTHERS ) Dated : 27-09-2025 Shri Avinash Kulshrestha - PL for the petitioner/State.
Counsel for the petitioner/State is directed to find out whether the trial pending before the trial Court is still pending or it has been disposed of.
List after six weeks.
(ANIL VERMA) JUDGE (alok) Signature Not Verified Signed by: ALOK KUMAR Signing time: 9/27/2025 4:55:47 PM