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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Daman and Diu - Subsection

Section 60(5) in Daman and Diu Value Added Tax Regulation, 2005

(5)The Commissioner may requisition the services of any police officer or any public servant, or of both, to assist him for all or any of the purposes specified in sub-section (2).