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Madhya Pradesh High Court

M/S Surya Roshni Ltd.Ghirongi ... vs The State Of Madhya Pradesh on 26 September, 2014

                                  WP No. 4755/2014
                            (M/s. Surya Roshni Ltd. Vs. State of MP & Ors)

        26/09/2014
              Shri Pavan Dwivedi, Advocate for the petitioner.
              Shri   Raghvendra      Dixit,    Govt.    Advocate     for     the
        respondents- State.

Learned counsel for the petitioner wants to withdraw this writ petition with liberty to file a fresh petition if there is any occasion so arises.

Accordingly, the petition is dismissed as withdrawn with the aforesaid liberty, as prayed for.

              (S.K. Gangele)                               (S.K. Palo)
               JUDGE                                        JUDGE


dcs/-