Madhya Pradesh High Court
M/S Surya Roshni Ltd.Ghirongi ... vs The State Of Madhya Pradesh on 26 September, 2014
WP No. 4755/2014
(M/s. Surya Roshni Ltd. Vs. State of MP & Ors)
26/09/2014
Shri Pavan Dwivedi, Advocate for the petitioner.
Shri Raghvendra Dixit, Govt. Advocate for the
respondents- State.
Learned counsel for the petitioner wants to withdraw this writ petition with liberty to file a fresh petition if there is any occasion so arises.
Accordingly, the petition is dismissed as withdrawn with the aforesaid liberty, as prayed for.
(S.K. Gangele) (S.K. Palo)
JUDGE JUDGE
dcs/-