Bombay High Court
M/S Pyramid Corporation vs Bhimrao Ramchandra Kamble Deceased on 13 January, 2020
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP NO. 3131 OF 2015
In
WRIT PETITION 11703 OF 2015
M/s Pyramid Corporation ....Applicant
V/S
Bhimrao Ramchandra Kamble Deceased ....Respondent
Adv.Suraj Gupte i/by Adv. Sameer Tendukar for Respondent CORAM : S.C. GUPTE, J DATE : 13th January, 2020 P.C. :
Place before appropriate bench.
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