Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 57] [Entire Act] State of West Bengal - Subsection Section 57(11) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (11)The State Government may, by order, issue any clarification, or give any direction, for giving effect to the provisions of this section.
