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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2)(h) in Tamil Nadu Entertainments Tax Act, 1939

(h)for the collection of the entertainments tax under this Act and the powers to be exercised by the officers of the [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government in that behalf;