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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(e) in The M.P. Van Upaj Ke Kararon Ka Punrikshan Niyam, 1987

(e)any other factor which, in the opinion of the State Government, is relevant to the determination of market value.