Supreme Court - Daily Orders
Union Of India vs P. Balasubrahmanyam on 13 October, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
1
ITEM NO.4 COURT NO.9 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave Petition(civil) No......of 2017
Diary No(s). 23976/2017
(Arising out of impugned final judgment and order dated 22-12-2016
in WPMP No. 53254/2016 in Writ Petition No. 13075 of 2014 passed by
the High Court Of Judicature At Hyderabad For The State Of
Telangana And The State Of Andhra Pradesh)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
P. BALASUBRAHMANYAM Respondent(s)
(IA No.86905/2017-CONDONATION OF DELAY IN FILING and IA
No.86912/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 13-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Pinky Anand,ASG
Ms. Manjula Gupta,Adv.
Mr. Gunwant Dara,Adv.
Ms. Saudawini,Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Somanatha Padhan, AOR
MR. Ashok Anand,Adv.
Mr. Rakesh Kr. Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Delay condoned.
It is stated that the enquiry is now complete, though it is beyond the time granted. Accordingly, the Signature Not Verified time will stand extended to 31st October, 2017 Digitally signed by MADHU BALA Date: 2017.10.14 05:24:01 IST Reason: The special leave petition is, accordingly, disposed of.
2Pending application(s), if any, shall also stand disposed of.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER