Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Punjab - Subsection Section 140(i) in Punjab Jail Manual, 1996 (i)The Sub-Assistant Superintendent shall be subordinate to the Deputy Superintendent, Senior Assistant Superintendent and Assistant Superintendent/Welfare Officers and shall assist the Deputy Superintendent in the performance of his duties.
