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State of Odisha - Section

Section 40 in The Orissa Veterinary Practitioners Rules, 1976

40. Hearing of a case.

- The hearing of the case before the Enquiry Committee shall proceed from day to day. But the Enquiry Committee shall have the power to adjourn the case to any date if it considers convenient.The Enquiry Committee shall announce the next date on which it shall take up the case, at the conclusion of each day's sitting.