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State of West Bengal - Section

Section 100 in The West Bengal Factories Rules, 1958

100. Notice of poisoning or disease

- A notice as nearly as possible in Form No. 20 should be sent forthwith both to the Chief Inspector and to the Certifying Surgeon, by the manager of a factory in which there occurs a case of lead, phosphorus, mercury, manganese, arsenic, carbon bisulphide or benzene poisoning, or poisoning by nitrous fumes, or by halogens or halogen derivatives of the hydrocarbons of the aliphatic series; or of chrome ulceration anthrax, silicosis, toxic anaemia, toxic jaundice, primary epitheliomatons cancer of the skin, or pathological manifestations due to radium or other radio-active substance or X-rays.