Bombay High Court
Devdas Anantrai Daspai And 13 Ors vs Municipal Corporation Of Gr. Mumbai And ... on 8 June, 2022
Bench: A. A. Sayed, Abhay Ahuja
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7.WP.3513.2019 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.3513 OF 2019
WITH
INTERIM APPLICATION NO. 774 OF 2020
WITH
INTERIM APPLICATION NO. 1046 OF 2019
IN
WRIT PETITION NO. 3513 OF 2019
Devdas Anantrai Daspai & Ors ... Petitioners
versus
Municipal Corporation of Greater
Mumbai & Ors. ... Respondents
Mr. Ramesh Soni a/w. Mr. Chetan Yadav i/by Ram and Co., for Petitioners Adv. Aman Mishra i/b SRM Lasw Associates for the Respondent No. 6 Mr. Shamrao Gore, AGP for the Respondent-State Ms Madhuri More for the Respondent-BMC CORAM : A. A. SAYED & ABHAY AHUJA, JJ DATED : 8th JUNE 2022 P.C.:
Stand over to 13th June, 2022 (HOB).
(ABHAY AHUJA, J.) (A. A. SAYED, J) Digitally signed by ANANT ANANT KRISHNA NAIK KRISHNA NAIK Date: 2022.06.08 18:05:21 +0530 AKN 1/1