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State of Maharashtra - Section

Section 56 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

56. Meeting Book.

- The Superintendent shall convene the meeting of Heads of the Branches once in a fortnight and discuss the issues to be decided which are within the reach of the Superintendent. A similar meeting of the staff also will be commenced once in a month to facilitate the staff to hear these grievances and such opportunities will enhance the inter-personnel relations between the staff and the institution. The minutes of these meetings shall be recorded in the meeting book.