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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(k) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(k)to exercise such other powers and perform such other functions as may be conferred or imposed on it by or under the provision of this Act or the Statutes;