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[Cites 0, Cited by 0] [Section 581Q(1)] [Section 581Q] [Entire Act]

Union of India - Subsection

Section 581Q(1)(e) in The Companies (Amendment) Act, 2002

(e)default is made in holding election for the office of director, in the Producer Company in which he is a director, in accordance with the provisions of this Act and articles;