Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Srpinc Airline Service Private Limited vs Kingfisher Airlines Limited on 22 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                    22-comss-804-2017.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                       COMMERCIAL SUMMARY SUIT NO. 804 OF 2017

                       Sprinc Airline Service Private Limited                 ...Plaintiff
                                         V/s.
                       Kingfisher Airlines Limited                            ...Defendant

                       None for the Parties.

                                                 CORAM    :     ABHAY AHUJA, J.

DATE : 22nd JANUARY, 2024 P.C. :

NIKITA YOGESH GADGIL 1. None for the Plaintiff.
Digitally signed by NIKITA YOGESH GADGIL Date: 2024.01.22 15:25:04 +0530

2. A perusal of the record indicates that the writ of summons has been served upon the Defendant. However, since none appears for the Plaintiff, list on 4th March, 2024.

(ABHAY AHUJA, J.) Nikita Gadgil 1/1 ::: Uploaded on - 22/01/2024 ::: Downloaded on - 23/01/2024 06:45:12 :::