Bombay High Court
Srpinc Airline Service Private Limited vs Kingfisher Airlines Limited on 22 January, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
22-comss-804-2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO. 804 OF 2017
Sprinc Airline Service Private Limited ...Plaintiff
V/s.
Kingfisher Airlines Limited ...Defendant
None for the Parties.
CORAM : ABHAY AHUJA, J.
DATE : 22nd JANUARY, 2024 P.C. :
NIKITA YOGESH GADGIL 1. None for the Plaintiff.Digitally signed by NIKITA YOGESH GADGIL Date: 2024.01.22 15:25:04 +0530
2. A perusal of the record indicates that the writ of summons has been served upon the Defendant. However, since none appears for the Plaintiff, list on 4th March, 2024.
(ABHAY AHUJA, J.) Nikita Gadgil 1/1 ::: Uploaded on - 22/01/2024 ::: Downloaded on - 23/01/2024 06:45:12 :::