Section 2 in Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010
2. Applicability.
- These regulations shall apply to the short-term buy-short term sell contracts for the inter-State trading in electricity undertaken by a licensee:Provided that these regulations shall not apply to the intra-State trading in electricity undertaken by the licensee by virtue of the provisions of Rule 9 of the Electricity Rules, 2005, on the basis of the inter-State trading licence granted by the Commission.
