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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(2)The Academic Council shall be the principal academic body of the Universityand shall, subject to the provisions of this Act, the Statutes, Regulations and theRules, co-ordinate and exercise general supervision over the academic policies of theUniversity.