Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 17 in West Bengal Madrasah Service Commission Act, 2008 17. Validation. - The proceedings of the Commission shall not be invalid by reason of any vacancy in the office of the Chairman or any other member.
