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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(w) in The Maharashtra State Board of Technical Education Act, 1997

(w)to carry out all such acts as may be necessary to achieve the objective of this Act so as to improve, extend, the Diploma Level Technical Education in the State and to maintain and improve standard of Diploma Level Technical Education;