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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(5) in The Rights of Persons with Disabilities Rules, 2017

(5)The nominated non-official members shall be eligible for payment of travelling allowance and daily allowance as admissible to a Group `A' employees of the Central Government for attending the meetings of the governing body.