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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(10) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(10)When Method A cannot be used, and for any reason it is not convenient to use Method B or Method C and to provide adequate distance by setting the points of the short dead end siding or trap for the cross over and against the siding or trap, a sand hump of approved design should be used as a substitute for adequate distance as provided in rule 3.40(4) of the Indian Railways (Open Lines) General Rules, 1976. In that case the length of the siding should be at least one rail length and formation should be made up for a short distance beyond the hump.