Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Kerala - Subsection Section 174(b) in Kerala Factories Rules, 1957 (b)Where such staging is provided to give access to higher levels in large plants, effective means shall be provided at all levels with direct means of access for the outside of the room or building and thence to ground level.