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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(e) in Rajasthan Panchayati Raj Act, 1994

(e)Has directly or indirectly by himself or by his partner, employer or employees, any share or interest in any contract with, by or on behalf of the Panchayati Raj Institution concerted whole owning such share or interest in any work done for;