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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(1)(ii) in Rajasthan Panchayati Raj Rules, 1996

(ii)the cost of the attachment including the cost of maintaining any attached livestock at the rates for their maintenance in a panchayat cattle pound; and