R.Pushpa vs The Chairman on 23 April, 2018

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Madras High Court

R.Pushpa vs The Chairman on 23 April, 2018

Bench: S.Vimala

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23.04.2018
CORAM:
THE HONOURABLE Dr. JUSTICE S.VIMALA
W.P.No.23616 of 2003
and W.P.M.P.No.29179 of 2003

1. R.Pushpa
2. M.Sathya
3. P.Annammal
4. S.Karpagam
5. P.Suguna
6. S.Margret
7. A.Lakshmi
8. P.Muniammal							... Petitioners
versus

1. The Chairman,
    Atomic Energy Regulatory Board,
    Niyamak Bhavan, Mumbai  400 094.

2. The Director,
    Indira Gandhi Centre for Atomic
	Research (IGCAR),
    Kalpakkam  603 102.

3. Bhaba Atomic Research Station,
    Kalpakkam  603 102.

4. Nuclear Power Corporation of India,
    Kalpakkam  603 102.

5. Station Director,
    Madras Atomic Power Station,
    Kalpakkam  603 102.

6. Kalpakkam Chindren's Welfare Association,
    8th Avenue, DAE Township,
    Pudupattinam, Kalpakkam  603 102.

7. The Estate Officer,
    Department of Atomic Energy,
    General Services Organisation,
    Kalpakkam  603 102.						... Respondents 

	Writ Petition filed under Article 226 of the Constitution of India, seeking for the issuance of writ of mandamus, to direct the respondents to re-employ the petitioners by restoring the creche facilities for employees of 2nd, 3rd, 4th and 5th respondents with all other consequential benefits.

		For Petitioner	:	Mr.R.Srinivasan
		For Respondents	:	No appearance

ORDER

Today, when the matter is taken up for consideration, the learned counsel appearing for the petitioners submitted that the prayer sought for in the writ petition has become infructuous and hence, nothing survives for adjudication.

2. In view of the submission made by the learned counsel appearing for the petitioners, the writ petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petition is closed.

23.04.2018 ogy To

1. The Chairman, Atomic Energy Regulatory Board, Niyamak Bhavan, Mumbai 400 094.

2. The Director, Indira Gandhi Centre for Atomic Research (IGCAR), Kalpakkam 603 102.

3. Bhaba Atomic Research Station, Kalpakkam 603 102.

4. Nuclear Power Corporation of India, Kalpakkam 603 102.

5. Station Director, Madras Atomic Power Station, Kalpakkam 603 102.

6. Kalpakkam Chindren's Welfare Association, 8th Avenue, DAE Township, Pudupattinam, Kalpakkam 603 102.

7. The Estate Officer, Department of Atomic Energy, General Services Organisation, Kalpakkam 603 102.

Dr.S.VIMALA, J.

ogy W.P.No.23616 of 2003 23.04.2018

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