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State of Madhya Pradesh - Section

Section 38 in The M.P. Sthaniya Nidhi Sampariksha Adhiniyam, 1973

38. [ Madhya Pradesh Nagar Nigam Prashasnik Sudhar Prakoshta.] [Inserted by Notification No. F-l(a)3-87-R-3-IV, dated 6-4-1988.]