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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(6)(c) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(c)one officer to represent the department dealing with information and publicity of the State Government or the Union territory, as the case may be;