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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(a) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(a)Among concerned minority candidates firstly in the order of merit assigned in ICET-AC, secondly in the order of merit assigned in ICET and thirdly in the order of merit in the qualifying examination.