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[Cites 0, Cited by 3] [Section 43(2)] [Section 43] [Entire Act]

State of Punjab - Subsection

Section 43(2)(viii) in The Punjab Agricultural Produce Markets Act, 1961

(viii)the issue by a Committee of licences to brokers, weighmen, measurers, surveyors, godown-keepers or other functionaries, the form in which, and the conditions under which, such licences shall be issued or renewed and the fees, if any, to be charged therefor ;