Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(1) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018 (1)The licence can be renewed for a maximum period of two years subject to the condition that all the terms and condition have been complied with.
