Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] Bengal Presidency - Subsection Section 121(g) in Estates Partition Act, 1897 (g)generally, for regulating the receipts, disbursements and management of any [Estates Partition Account kept] under the said section 42;
