Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] Union of India - Subsection Section 68(3) in The Gas Cylinders Rules, 2004 (3)Where an accident has been attended with loss of human life, the Magistrate may, before the inquiry is adjourned under sub-rule (1), take evidence to identify the bodies and may order the internment thereof.
