Section 20(1) in The Uttar Pradesh State Sports University Act, 2021
(1)The Board of Governors of the University shall consist of the following members, namely: -(i)the Chancellor, who shall be the Chairman of the Board:(ii)the Vice-Chancellor.(iii)one Director of the University, by rotation, to be nominated by the Vice-Chancellor,(iv)One Head Coach by rotation, to be nominated by the Vice-Chancellor:(v)four persons to be nominated by the State Government.
