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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

28. Visitors Book.

- A visitors Book shall be maintained in which the persons visiting the Home shall record the dates of their visits with remarks or suggestions, which they may think proper. The Superintendent shall forward a copy of every such entry to the Commissioner with such remarks as he may desire to offer in explanation or otherwise and the Commissioner shall pass such order thereon as he deems necessary.