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[Cites 0, Cited by 0] [Section 281(4)] [Section 281] [Entire Act]

Union of India - Subsection

Section 281(4)(c) in The Income Tax Act, 2025

(c)any finding or direction contained in an order passed by any authority, Tribunal or court in any proceeding under this Act by way of appeal, reference or revision, or by a Court in any proceeding under any other law.